Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(3) in The Hardwar Ardh Kumbha Mela Rules, 2002 (3)They shall come into force on and from December 15, 2003 and will continue to be in force till April 30, 2004.
