Section 41(2)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

(b)the Licensee is engaged in any other business within the meaning prescribed under Sections 41 and 51 of the EA 2003.

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