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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(1)Except specifically provided in these rules, all vessels meant for storage of compressed gas shall be installed entirely above-ground, that is to say, no part of the vessel shall be buried below the ground level.