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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(f) in The Bureau Of Indian Standards (Certification) Regulations, 1988

(f)An application may be rejected if the applicant does not comply with one or more of the following requirements
(i)application fee not accompanying the application;
(ii)application form is incomplete;
(iii)annexures to the application are not clear.