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[Cites 0, Cited by 0] [Section 30E] [Entire Act]

Union of India - Subsection

Section 30E(2) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(2)The Narcotics Commissioner or any other officer authorised by him may inspect the warehouse and may make such suggestions as are considered necessary for safe storage of poppy straw.