Section 30E in The Narcotic Drugs And Psychotropic Substances Rules, 1985
30E. Storage of poppy straw.
(1)The licensee shall communicate in writing to the Narcotics Commissioner the details of the warehouse where poppy straw shall be stored and the security measures put in place for safe storage of such poppy straw.(2)The Narcotics Commissioner or any other officer authorised by him may inspect the warehouse and may make such suggestions as are considered necessary for safe storage of poppy straw.
