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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2) in National Cadet Corps (Girls Division) Rules, 1949

(2)without sufficient cause fails to appear at the place of parade at the time fixed or to attend at any place in her capacity as a member of the Girls' Division when duly required to attend, or, when on parade, without sufficient cause quits the ranks;