Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 279] [Entire Act] Union of India - Subsection Section 279(1) in Rules of Procedure and Conduct of Business in Lok Sabha (1)The report of a Committee shall be presented to the House by the Chairperson or in the absence of the Chairperson by any member of the Committee.