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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2)(b) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(b)shall ensure that administrative machinery cooperates in the required manner while conducting social audit. He/She shall ensure that all records are submitted by all implementing departments to CEO, Janpad who then, handovers them to Social Audit team.