Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(2)It extends to the whole of the State and also to properties, interests, rights, liabilities, proceedings and personnel of the Board outside the State.