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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(4)(ii) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(ii)The Panel shall, upon receipt of such proposal or where the Commission has made a reference, forward the same to the STU for its consideration and written comments.