Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A] [Entire Act] State of West Bengal - Subsection Section 18A(b) in The Hooghly River Bridge Act, 1969 (b)to incur such expenditure for carrying out the purposes of this Act on such conditions as may be determined by regulations.]