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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(e) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(e)the disposal of bathroom and kitchen and connections to the waste and soil pipes and the nature of the connection of the soil pipe to the sewer with a suitable intercepting chamber, when such chamber has been required by the committee by a general or special order.