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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(2) in The Orissa District Planning Committees Rules, 2000

(2)nomination papers may be delivered by a candidate or his proposer to the Returning Officer or to...... (name) Assistant Returning Officer, at...... (venue) between 11 A.M. and 3 P.M. on any day (other than a public holiday) but not later than the ....... (date).