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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(7) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(7)A written notice of every meeting, together with the agenda shall be circulated by the Registrar to the members of the Senate at least a week before the meeting and the Chairman of the Senate may permit inclusion of any item for which due notice could not be given.