Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 868] [Entire Act] State of Jharkhand - Subsection Section 868(ii) in Bihar Education Code, 1961 (ii)that an officer's attainments were of such an exceptional character that it was to the public interest to derive the advantage of them for so long as possible; or
