868. Proposal for extension or re-employment beyond the age of 55.
- The sort of reasons which should be regarded as adequate for the grant of extension of service or re-employment of retiring officers after he has attained the age of 55 would be:-(i)that a service was so temporarily depleted that it was essential in the public interest to retain any experienced officers who were fit until the shortage was made good; or(ii)that an officer's attainments were of such an exceptional character that it was to the public interest to derive the advantage of them for so long as possible; or(iii)that particular piece of work had to be done for which an individual officer was far the best man.(G. O. no. 459-E., dated the 30th January, 1925.)Section IIFinance and Accounts(A)Budgets
