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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(3)
(a)The third professional session shall start every year in the month of July after completion of second professional examination and the third professional examination shall be ordinarily held and completed by the end of the month of May or June every year after completion of one year of third professional session.
(b)The third professional examination shall be held in the following subjects, namely:-
(i)gNatrtaksthaps(Genenral Pathology);
(ii)Man ngagrgyud- LusStod Sowa (Head and Neck disorders);
(iii)Man ngagrgyud- Ton sNod Sowa and Sang gNas (Disorders of Thorax, Abdomen and Genital Organs); and
(iv)Manngagrgyud- LhanskesrMa (Malignant Tumor, Disorders of Blood and Blood vessels).
(c)A student failed in not more than two subjects shall be held eligible to keep the terms for the final professional course, and shall not be allowed to appear for final professional examination unless the student passes in all the subjects of the Third professional examination.