Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(a) in Prevention Of Collision On National Waterways Regulations, 2002 (a)A mechanically propelled vessel under way shall exhibit:(i)A mast headlight forward.(ii)Side lights.(iii)a stern light.
