Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(1)(b) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(b)Generally, the leave shall be sanctioned on a written application in advance-