Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Bombay Presidency - Subsection

Section 16(2)(i) in The Bombay Cotton Control Act, 1942

(i)fixes "Buri-L-147", "Ak-235", "AK-277" ["Buri-1007 (Jagdish)", "Hybrid-4" and "MCU-5" as the six varieties of cotton] [Substituted by G.N. of 4-5-1977.] (hereinafter each of them referred to as "the standard cotton"), the cultivation of which shall be permitted in the local areas specified in the schedule hereto annexed (hereinafter referred to as "the said areas");