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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)The Operator of train, not in passenger service, shall reduce the speed of his trail to twenty kilometer per hour when passing through station platforms during the period of revenue operations and an audible warning shall be sounded while entering or leaving the platform.