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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(16) in The Board's Excise Rules, 1965

(16)After the plants fit for manufacture are dried in the sun and trampled by feet for elimination of leaves, the portions of the stem and twigs containing Ganja spikes shall be stripped off. These (the portions containing Ganja spikes) shall be bound up in fresh bundles for further processing, and each such bundle shall be affixed with a serial number and then weighed by the officer-in-charge. The serial number attached to each such bundle and its weight shall be recorded by the officer-in-charge in the relevant register. The bundles shall be weighed again by the officer-in-charge when, after further processing in the Kharian and after humification in the storeroom, they are next taken out of the storeroom for curing of the Ganja spikes, the result of such weighment being recorded by the officer-in-charge in the relevant register.