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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(2)(b) in The U.P. Private Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2006

(b)the manner or criterion of determination of fee to be charged by a Private Professional Educational Institution from the students;