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[Cites 0, Cited by 0] [Section 84A(1)] [Section 84A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 84A(1)(a) in The U.P. Co-operative Societies Rules, 1968

(a)where the society has as its members individuals, and other persons referred to in clauses (c) to (f) of sub-section (1) of section 17 of the Act, if any and the area of operation of the society extends to more than one revenue district,