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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(iii) in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

(iii)After holding LPCET-AC and declaration of results of LPCET-AC, each member college of Association of Colleges shall immediately display the merit lists on the notice Board of all Colleges which have chosen to admit students on the basis of rank obtained at LPCET-AC.