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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

13. Functions of the Committee of LPCET-AC.

- (i) LPCET-AC Committee shall be responsible for conducting in fair and transparent manner subject to supervision of the permanent committee and it shall submit the proposed question papers, the names of the paper setter and examiners and the method adopted to ensure that papers are not leaked, whenever such information is called for by the Permanent Committee.
(ii)The Committee of LPCET-AC shall preserve the question paper and the answer papers for the period as indicated by the Permanent Committee.
(iii)After holding LPCET-AC and declaration of results of LPCET-AC, each member college of Association of Colleges shall immediately display the merit lists on the notice Board of all Colleges which have chosen to admit students on the basis of rank obtained at LPCET-AC.
(iv)Committee of LPCET-AC shall also communicate a copy of the merit list forthwith to the competent authority and the Permanent Committee.
(v)Committee of LPCET-AC shall follow the same guidelines as prescribed in Rule-4 for conduct of test, minimum qualifying mark etc, for declaration of results and assigning merit ranks.
(vi)The Committee of LPCET-AC shall follow the guidelines prescribed in Rule 5 in preparing the merit list and assigning the rank, tie break in case of more than one student scoring the same marks at LPCET-AC, preparation of Rank Lists and issuing of Rank Cards.