Section 11 in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013
11. Appearance at the main examination.
- No candidate shall be allowed to appear at the main examination unless the Board is satisfied that,-(i)the candidate possesses the required qualifications under the recruitment rules of the post;(ii)he has paid the requisite fees along with the applications;(iii)he has successfully passed the physical screening test as specified in Part II of the Appendix.
