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State of Uttar Pradesh - Section

Section 22 in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

22. Issue of Identity Card.

(1)Every street vendor who has been issued certificate of vending shall be issued identity card in Form-7 duly signed by an officer of the Municipality authorized by the Town Vending Committee.
(2)Identity card shall be kept in the pocket of street vendor and shall be shown on demand of any officer authorized by the Town Vending Committee or the Municipality.