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[Cites 0, Cited by 0] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(2) in The Indian Nursing Council Regulations

(2)The price of a publication shall be calculated as under :-
(a)The Secretary shall declare the number of complimentary copies required for distribution free of cost.
(b)The number of complimentary copies shall be deducted out of the total number of copies printed and total cost of printing divided by· the remaining number of copies.
(c)The price thus calculated shall be rounded off to the next higher digit divisible by five.