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Union of India - Section

Section 78 in The Indian Nursing Council Regulations

78.

(1)Whether a publication shall be priced or riot shall be determined by the Secretary.
(2)The price of a publication shall be calculated as under :-
(a)The Secretary shall declare the number of complimentary copies required for distribution free of cost.
(b)The number of complimentary copies shall be deducted out of the total number of copies printed and total cost of printing divided by· the remaining number of copies.
(c)The price thus calculated shall be rounded off to the next higher digit divisible by five.
(3)Action taken by the Secretary to fix the price of publication shall be reported to a subsequent meeting of the Council.
(4)The publications shall be sent to the indenters by v.p.p., registered post, book post, etc. as considered desirable by the Secretary in each case.
(5)The expenditure on postage, except in the case of complimentary copies shall be recovered from the indentor.
(6)All copies in stock of a publication which is amended or revised and reprinted or becomes obsolete, shall be disposed off as desired by the silent and their value written off.
(7)The cost of all copies of publications in stock which are damaged or lost for any reason without any fault on the part of any employee of the Council shall be written off by the orders of the President.