Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 48 in Mizoram Liquor (Prohibition and Control) Rules, 2014

48. Strength of beer manufactured to be regulated by Commissioner.

- The strength of beer manufactured in the plant shall be as prescribed by the Commissioner and shall be subjected to such periodical analysis as the Commissioner may direct, and the licencee shall be bound to take steps to remedy any defects in his product which the Commissioner may consider essential.