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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(c) in Rules for the Government Tibbi College, Patna

(c)External examinations shall be conducted by such outside examiners, members of College staff and members of the Advisory Committee as may be selected by the Advisory Committee appointed for this purpose and shall consist of-
(i)Preliminary examination at the end of 2nd year class;
(ii)Final diploma examination at the end of 4th year class.