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State of Jammu-Kashmir - Section

Section 63 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

63. Growth and dressing of the hair.

(1)Non-Sikh personnel—The hair of the head shall be kept short. The chin and under lip shall be shaved daily unless permission to grow the same is taken in writing for a specified period. Whiskers and moustaches, if worn, shall be of moderate length.
(2)Sikh personnel—Sikh personnel shall dress up their hair and beard properly. "Thathas" shall not be used over beard when in uniform.
(3)In the case of women serving in the Force, hair shall be neatly kept and make up, if used, shall be inconspicuous. Highly coloured nail varnish shall not be used.