Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Jammu-Kashmir - Subsection Section 63(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (2)Sikh personnel—Sikh personnel shall dress up their hair and beard properly. "Thathas" shall not be used over beard when in uniform.
