Section 37A(2)(b) in The University of Rajputana (Second Amendment) Act, 1950

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State of Rajasthan - Subsection

Section 37A(2)(b) in The University of Rajputana (Second Amendment) Act, 1950

(b)Intermediate and degree colleges.-

(i)For new affiliation.-One person for each Faculty but not less than two in any case;

(ii)For affiliation in additional subjects.-One person for each Faculty.