Madhya Pradesh High Court
The State Of Madhya Pradesh vs Sunil @ Ajay on 22 July, 2021
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 MCRC-32696-2021 The High Court Of Madhya Pradesh MCRC-32696-2021 (THE STATE OF MADHYA PRADESH Vs SUNIL @ AJAY) 1 Jabalpur, Dated : 22-07-2021 Heard through Video Conferencing. Shri A.Rajeshwar Rao, learned Government Advocate for the petitioner-State.
The default is ignored.
Let the original record be requisitioned.
List after four weeks.
(PRAKASH SHRIVASTAVA) (VIRENDER SINGH)
JUDGE JUDGE
anand
Signature Not Verified
SAN
Digitally signed by ANAND KRISHNA SEN
Date: 2021.07.26 11:08:41 IST