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State of Madhya Pradesh - Section

Section 18 in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

18. Appointment of sub-committees and delegation of powers.

- Subject to such conditions and restrictions as may be prescribed, the Market Committee may appoint sub-committees consisting of one or more of its members for the performance of any of its duties or functions for reporting or giving opinion on any matter and may delegate to any such sub-committee such of its powers as may be necessary.