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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(3) in Chhattisgarh State Eligibility Test Rules, 2013

(3)Valid degree holder candidates are eligible to participate in subjects corresponding to the subject group as under :-
S. No. Subject Group Subjects
1. Political Science Political Science or Public Administration
2. Economics Economics or Applied Economics
3. History History or ancient Indian History Culture andArcheology
4. Physical Science Physics or Electronics
5. Chemical Science Chemistry or Biochemistry or Applied Chemistryor Industrial Chemistry or Environmental Chemistry or AppliedBiochemistry
6. Life Science Botany or Zoology or Microbiology or Bio-Scienceor Bio-technology or Limnology or Genetics or EnvironmentalScience or Bioinformatics or Industrial Microbiology.
7. Mathematics Mathematics or Statistics
Note. - In addition to the above, State/State Agency shall have the power to add or alter the subjects and the subject groups in accordance with the directions of the University Grant Commission in this matter. But the same must be duly notified prior to the commencement of the examination.