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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(1)On and from the date of establishment of the University, no new college imparting education in veterinary, animal and fishery sciences, shall be established except as a constituent or affiliated college of the University.