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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Nagaland - Subsection

Section 20(2)(v) in The Global Open University (Nagaland) Act, 2006

(v)take such action as he may deem necessary in case of any emergency and report the same to the officer or Council or authority concerned which would have ordinarily dealt with the matter :