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State of Bihar - Section

Section 10B in Bihar School Examination Board Act, 1952

10B. Committee of Affiliation.

(1)A Committee of Affiliation shall be constituted by the Board for granting and withdrawing affiliation of Secondary and Senior Secondary Schools established by non-governmental organisations.
(2)The Committee of affiliation shall consist of the following:
(i)Chairman of the Board;
(ii)Secretary, Human Resource Development Department or his nominee;
(iii)A person to be nominated by the Board;
(3)The Chairman of the Board shall function as the Chairman of the Committee, and the Secretary of the Board shall function as Secretary of the affiliation Committee.