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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Bombay Presidency - Subsection

Section 14(1) in The Bombay Cotton Control Act, 1942

(1)The [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Orders, 1950.] Government may make rules not inconsistent with the provisions of this Act for the purpose of carrying into effect the purposes of this Act.