Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Rajasthan - Subsection Section 29(2) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955 (2)The Registrar may likewise promote members of the Service from Gr. Ill to Gr. II, from time to time.] [Substituted by No. F. 7(1)DOP/A-II/81 dated 6-7-1983.]
