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State of Rajasthan - Section

Section 29 in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

29. [ Substantive appointments to Senior posts. [Substituted by No. F. 2(17)DOP/A-II/81-II, dated 1-8-1981.]

(1)Subject to the directions of the Government, if any, substantive appointments to the posts of Inspectors Grade I, shall be made by the Registrar, on the basis of seniority-cum-merit in accordance with rule 27-A:-
(i)by promotion of Inspectors Grade II;
(ii)by promotion of Village Level Workers (Selection Grade):
Provided that the number of posts of Inspectors Grade I to be filled by promotion of Village Level Workers (Selection Grade) at any time shall not exceed 10% of the posts of Co-operative Extension Officers.
(2)The Registrar may likewise promote members of the Service from Gr. Ill to Gr. II, from time to time.] [Substituted by No. F. 7(1)DOP/A-II/81 dated 6-7-1983.]