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Bombay High Court

The Special Director, Directorate Of ... vs Jaipur Ipl Cricket Pvt. Ltd on 28 June, 2023

Author: K.R. Shriram

Bench: K.R. Shriram

                                                                              Board Sr.No.:-35

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                   FEMA APPEAL NO. 1 OF 2020

 The Special Director, Directorate Of                  ....PETITIONER
 Enforcement Thr. The Assistant Director
              V/S
 Jaipur Ipl Cricket Pvt. Ltd.                        ....RESPONDENT

WITH INTERIM APPLICATION NO. 1706 OF 2020 In FEMA APPEAL 1 OF 2020 The Special Director, Directorate Of ....PETITIONER Enforcement Thr. The Assistant Director V/S Jaipur Ipl Cricket Pvt. Ltd. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 28th June, 2023 P.C. :

Due to paucity of time, stand over to 05/07/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 28/06/2023 ::: Downloaded on - 29/06/2023 16:04:12 :::