Section 40A(2) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972
(2)The Board and the Mandi Committees shall be bound to comply with directions issued by the State Government under sub-section (1)][41 Constitution of Board. [Substituted by M.P. Act No. 18 of 1979 (w.e.f. 7-6-1979).]
