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Himachal Pradesh High Court

Sushma Devi vs . Joginder Singh And Others. on 11 May, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Sushma Devi vs. Joginder Singh and Others.

.

CMPMO No.258 of 2022 11.05.2023 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.

Ms. Vandana Kumari, Advocate, for the respondents.

CMPMO No.258 of 2022 & CMP No. 8536 of 2022 Ms. Vandana Kumari, learned counsel for respondents states that as per instructions imparted to her respondent No.1 has expired.

In view of above, learned counsel for petitioner prays for and is granted four weeks time to file application for bringing on record the legal representatives of deceased respondent No.1.

List after four weeks.

(Sandeep Sharma) Judge May 11, 2023 (subhash/tarun) ::: Downloaded on - 11/05/2023 20:50:22 :::CIS