Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A] [Entire Act] State of Rajasthan - Subsection Section 18A(4) in Rajasthan Investment Promotion Scheme, 2014 (4)The State Level Screening Committee shall hear the application and decide it. The decision of State Level Screening Committee shall be final.