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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(2) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(2)Naked lights may, if necessary, be used in the laboratories attached to the plant provided such laboratories are quite separated, and at least ten metres apart from rooms mentioned in Sub-rule (1).Chapter-IV Procedure of working